PURUSHAINDRA KUMAR KAURAV

296 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• SAIN SINGH v. UTTAM SINGH BAL (DECEASED) THROUGH LRS & ANR. — Delhi High Court (2024-12-24)
• SH. GURDEEP SINGH & ANR. v. UTTAM SINGH BAL THROUGH LEGAL HEIRS SUSHMA BAL & ORS. — Delhi High Court (2024-12-24)
• RAGHUBIR SINGH (DECEASED THROUGH LRS) MONTU BATRA & ORS. v. SH. UTTAM SINGH BAL (NOW DECEASED AND REPRESENTED BY) THROUGH SMT SUSHMA BAL & ORS. — Delhi High Court (2024-12-24)
• SH. SHAHABUDDIN v. SH. UTTAM SINGH BAL ( DECEASED THROUGH LRS) & ANR. — Delhi High Court (2024-12-24)
• BADRUDDIN v. MANJEET SINGH BAL & ORS. — Delhi High Court (2024-12-24)
• PRANJAL VATS v. NSUT THROUGH ITS SECRETARY TRAINING & TECHNICAL EDUCATION GOVT OF NCTD& ORS — Delhi High Court (2024-12-12)
• AJIT SINGH ( NOW DECEASED) THR LRS v. HARBIR SINGH & ORS — Delhi High Court (2024-12-06)
• DELHI STATE PUBLIC SCHOOL MANAGEMENT ASSOCIATION (REGD.) v. DIRECTORATE OF EDUCATION, GNCTD — Delhi High Court (2024-11-26)
• ASHISH v. SMT. HARCHANDI DEVI & ORS. — Delhi High Court (2024-11-22)
• SH. LAXMAN @ LOCHAN THROUGH HIS LEGAL REPRESENTATIVES v. SH. MEWA LAL & ANR. — Delhi High Court (2024-11-19)