PURNENDU SINGH,. AHSANUDDIN AMANULLAH

38 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Dr. Bheem Prasad v. The Union of India — Patna High Court (2022-11-21)
• Dr. Mrs. Mridula Sinha v. Sri C. K. Mishra, I. A. S., Secretary, Ministry Of Health And Family Welfare, Government Of India a — Patna High Court (2022-11-21)
• ANAND KUMAR @ GOLU v. The State of Bihar, through the Principal Secretary (Home), Government of Bihar — Patna High Court (2022-10-20)
• BIRENDRA SAHANI v. The State of Bihar — Patna High Court (2022-10-14)
• SUGIYA DEVI v. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, BIHAR, PATNA — Patna High Court (2022-10-11)
• RAJENDRA YADAV @ LADDU YADAV v. THE STATE OF BIHAR THROUGH DISTRICT MAGISTRATE, NAWADA — Patna High Court (2022-10-10)
• MD. JAVED AKHTAR v. The State of Bihar, Through Additional Chief Secretary, Home Department, Govt. of Bihar, Patna — Patna High Court (2022-09-27)
• RAUSHAN KUMAR v. The State of Bihar, Through the Director General of Police, Bihat At patna — Patna High Court (2022-09-27)
• BINA SHARMA v. THE STATE OF BIHAR THROUGH THE HOME SECRETARY, GOVT. OF BIHAR, PATNA — Patna High Court (2022-09-13)
• BIPIN KUMAR v. The State of Bihar — Patna High Court (2022-09-13)