LexPURNENDU SINGH
12,205 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 12205 |
Disposal nature
| DISPOSED | 4882 |
| BAIL GRANTED | 4743 |
| WITHDRAWN | 956 |
| BAIL REJECTED | 556 |
| CONSIGNED | 330 |
| DISMISSED | 257 |
| PARTLY ALLOWED (DISPOSAL) | 207 |
| ALLOWED | 192 |
Recent judgments
- Reeta Devi @ Rekha Devi v. The State of Bihar — Patna High Court (2026-05-15)
- Kamlesh Kumar Ojha @ Kamlesh Ojha v. The State of Bihar — Patna High Court (2026-05-15)
- SANJAY TANTI and ORS v. THE STATE OF BIHAR — Patna High Court (2026-05-15)
- Niranjan Yadav @ Niranjan Kumar Yadav v. The State of Bihar — Patna High Court (2026-05-15)
- Dinesh Kumar Mandal v. The State of Bihar — Patna High Court (2026-05-15)
- Md. Sahil v. The State of Bihar — Patna High Court (2026-05-15)
- Babul Yadav @ Babul Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Jang Bahadur Prasad Ram v. The State of Bihar — Patna High Court (2026-05-15)
- Rajendra Mishra v. Brajesh Mehrotra, the Chief Secretary, — Patna High Court (2026-05-15)
- Nirnimesh Kumar v. The State of Bihar through the Chief Secretary, Government of Bihar — Patna High Court (2026-05-15)