PUNEET GUPTA, . ALI MOHAMMAD MAGREY

35 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• DESH RATTAN DUBEY v. BOARD OF CONTROL FOR CRICKET IN INDIA BCCI TH SOURAV GANGULY MUMBAI AND OTHERS. — High Court of J&K and Ladakh (2021-03-23)
• TASBEENA KOUSER v. UNION TERRITORY OF JAMMU AND KASHMIR TH PRINCIPAL SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2021-02-12)
• QAISER MEHMOOD v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY GAD AND OTHERS — High Court of J&K and Ladakh (2021-02-11)
• MOHAN LAL v. STATE OF J AND K AND ORS. — High Court of J&K and Ladakh (2021-02-11)
• HAFIZA BEGUM AND ORS. v. STATE TH.PDD AND ORS. — High Court of J&K and Ladakh (2021-02-11)
• SIKANDER KHANDAY AND ORS. v. U.O.I AND ORS. — High Court of J&K and Ladakh (2021-02-11)
• DEWAN MEMORIAL INSTITUTE OF ETT KATHUA v. JAMMU AND KASHMIR BOARD OF SCHOOL EDUCATION AND ANR. — High Court of J&K and Ladakh (2021-02-11)
• KISHORI LAL AND ORS. v. STATE TH.REVENUE DEPTT. AND ORS. — High Court of J&K and Ladakh (2021-02-11)
• MANU KAPOOR v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY EDUCATION DEPTT AND OTHERS. — High Court of J&K and Ladakh (2021-02-10)
• UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY SERICULTURE DEPTT AND OTHERS. v. QAMAR DIN AND ANOTHER. — High Court of J&K and Ladakh (2021-02-10)