PUNEET GUPTA

63 recorded High Court judgment(s) · 2021–2024

Courts

High Court of J&K and Ladakh

Disposed Off	39
Dismissed	13
Dismissed as Withdrawn	4
Dismissed as Infractuous	4
Dismissed for Non Prosecution	3

COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE JAMMU v. M/S V .S INDUSTRIES JAMMU — High Court of J&K and Ladakh (2024-11-28)
UT OF JAMMU AND KASHMIR THROUGH COMMISSIONER SECRETARY TO GOVERNMENT FINANCE DEP v. BIKRAM SINGH — High Court of J&K and Ladakh (2024-11-27)
UNION OF INDIA TH. DEFENCE SECRETARY, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS v. BHUSHAN LAL — High Court of J&K and Ladakh (2024-11-25)
ANIL KUMAR AND OTHERS v. U T OF J AND K TH CHIEF SECRETARY AND OTHERS — High Court of J&K and Ladakh (2024-10-16)
ABHINAV SHARMA AND OTHERS v. UT OF J AND K TH PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-10-14)
ABHINAV SHARMA AND OTHERS v. UT OF J AND K TH PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-10-14)
MANMOHAN KHAJURIA AND ORS. v. SHEIKH MUZAFFAR AHMAD AND ORS. — High Court of J&K and Ladakh (2023-11-24)
MANDEEP SINGH v. DHEERAJ SHARMA — High Court of J&K and Ladakh (2023-11-24)
LAKHBIR SINGH AND OTHERS v. DHEERAJ SHARMA AND OTHERS — High Court of J&K and Ladakh (2023-11-24)
ABHINANDAN v. DHEERAJ SHARMA — High Court of J&K and Ladakh (2023-11-24)