PUNEET GUPTA

1,634 recorded High Court judgment(s) · 2018–2025

Courts

High Court of J&K and Ladakh

1634

Disposed Off	627
Transferred to Central Administrative Tribunal, Jammu Bench	313
Dismissed as Withdrawn	192
Dismissed as Infractuous	184
Dismissed	165
Dismissed for Non Prosecution	145
Transfer to Central Administrative Branch, Jammu	8

NATIONAL HIGHWAY 1-A AND ORS. v. STATE TH.REVENUE DEPTT.AND ORS. — High Court of J&K and Ladakh (2025-03-11)
BISHAN DASS v. U T OF J AND K TH SHO POLICE STATION NOWABAD AND ANOTHER — High Court of J&K and Ladakh (2025-02-11)
INDER SINGH SLATHIA v. STATE TH.URBAN LOCAL BODIES AND ORS. — High Court of J&K and Ladakh (2025-02-05)
VIJAY SINGH v. UT OF J AND K TH COMMISSIONER SECRETARY, REVENUE DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-01-03)
AMIT SHARMA v. RAKHEE SHARMA — High Court of J&K and Ladakh (2025-01-03)
RAIEES AHMED v. U T OF J AND K TH SHO POLICE STATION DODA AND ANOTHER — High Court of J&K and Ladakh (2024-12-30)
TARIQ MEHMOOD KHAN AND ANOTHER v. U T OF J AND K TH SECRETARY HOME DEPTT AND ANOTHER — High Court of J&K and Ladakh (2024-12-18)
TAMNNA v. U T OF J AND K TH SUPERINTENDENT DISTRICT JAIL AMPHALLA JAMMU AND ANOTHER — High Court of J&K and Ladakh (2024-12-17)
MOHD SHAHBAZ v. UNION TERRITORY OF JAMMU AND KASHMIR TH INCHARGE POLICE STATION MANJAKOTE RAJOURI AND ANOTHER — High Court of J&K and Ladakh (2024-10-30)
RAM LAL v. UNION TERRITORY OF JAMMU AND KASHMIR TH SHO POLICE STATION MIRAN SAHIB JAMMU. — High Court of J&K and Ladakh (2024-10-30)