PULLA KARTHIK

5,852 recorded High Court judgment(s) · 2022–2026

Courts

Telangana High Court

5852

DISPOSED OF NO COSTS	3597
DISMISSED AS INFRUCTUOUS	596
CLOSED NO COSTS	429
WITHDRAWN	348
DISMISSED	297
ALLOWED NO COSTS	270
DISMISSED AS NON PROSECUTION	195
PARTLY ALLOWED NO COSTS	23

Yallapa Timmappa Eddu v. The state of Telangana — Telangana High Court (2026-05-05)
Smt. Fakhriumisa Begum v. The State of Telangana — Telangana High Court (2026-05-04)
Sri Likki Laxma Reddy v. The State of Telangana — Telangana High Court (2026-05-04)
Ajay Kumar Loya v. The State of Telangana — Telangana High Court (2026-05-01)
Saima Aafreen Anis Ahmad v. The State of Telangana — Telangana High Court (2026-05-01)
M. Dubba Goud v. Telangana State Road Transport Corporation, — Telangana High Court (2026-05-01)
THE BEGUM BAZAR FISH MERCHANTS ASSOCIATION, v. THE STATE OF TELANGANA, — Telangana High Court (2026-04-29)
Thanneeru Venkata Ratnam v. The State of Telangana — Telangana High Court (2026-04-29)
SMT. RADHA RANI, v. State of Telangana, — Telangana High Court (2026-04-27)
Mohd Khakeel Khan v. The State of Telangana — Telangana High Court (2026-04-24)