PSDJ(CJ),T.G. SHIVASHANKARE GOWDA

161 recorded High Court judgment(s) · 2024–2024

Courts

Disposal nature

Recent judgments

• SRI GAJANAN S BHAT v. THE UNION OF INDIA — Karnataka High Court (2024-02-23)
• S. RAMAIAH v. SRI. KARIYANNA — Karnataka High Court (2024-02-23)
• MR G MADANLAL v. MR V KESHAVAMURTHY — Karnataka High Court (2024-02-23)
• SRI. SHIVAPPA DHULAPPA HULKUNDE v. SRI L NARASIMHAIAH — Karnataka High Court (2024-02-23)
• FAZLER RAHMAN v. THE BANK OF BARODA — Karnataka High Court (2024-02-23)
• SRI R BABU REDDY v. SRI K M RAMAIAH REDDY — Karnataka High Court (2024-02-23)
• PROF. LOKANATH N.K. v. PROF. SHARATH ANANTHAMURTHY — Karnataka High Court (2024-02-23)
• THE GENERAL MANAGER v. THE GENERAL SECRETARY — Karnataka High Court (2024-02-22)
• STATE OF KARNATAKA v. SRI. P.M. CHANDRASEKHARAIAH — Karnataka High Court (2024-02-22)
• M/S VAIBHAVA STEELS, v. SLS PROPERTIES. — Karnataka High Court (2024-02-22)