PROVISIONAL BOARD

25 recorded High Court judgment(s) · 2004–2022

Courts

Bombay High Court

Allowed	9
Disposed Off	9
Dismissed	2
OTHERS DISPOSED OFF	2
Rejected	1
Rule Discharged	1
Dissmiss For Default/Non-Prosecution	1

MOHANLAL G. KUKREJA v. SHRI.PRAVIN K. JOSHI (DECEASED) 1(A) UMESH PRAVIN JOSHI — Bombay High Court (2022-12-15)
PRAKASH NOTANDAS ROHRA v. SALMAN AHMED MOHAMMED AYUB AND ANR. — Bombay High Court (2008-08-05)
THE NATIONAL COOPERATIVE HOUSING SOCIETY LTD. v. 1. THE MAHARASHTRA WATER SUPPLY AND SEWERAGE BOARD AND ORS. — Bombay High Court (2008-07-23)
KUMUDINI VASANT KULKARNI v. RAJBAI MULJI GALA D/H SHASHIKANT MULJI GALA — Bombay High Court (2008-03-25)
KOKILA CHANDRAKANT VORA AND ORS. v. BAPURAO DODAPPA TANDALE AND ANR. — Bombay High Court (2007-06-20)
KOKILA CHANDRAKANT VORA AND ORS. v. BAPURAO DODAPPA TANDALE AND ANR. — Bombay High Court (2007-06-20)
The State of Maharashtra v. Dnyaneshwar DattobaSatale and ors — Bombay High Court (2007-05-25)
RAMZAN SHAIKH FAKIRMOHAMMED (DECD.)BY LRS.-KADIR RAMZAN SHAIKH AND ANR. v. NAZIR LALMIYA MOMIN (DECD.)BY LRS.-SALAMA W/O.NAZIR MOMIN AND ORS. — Bombay High Court (2007-04-27)
PRABHU ANANT LUNGASE AND ANR. v. PRALHAD HANUMANT KAMBLE AND ORS. — Bombay High Court (2007-03-30)
PRABHU ANANT LUNGASE AND ANR. v. PRALHAD HANUMANT KAMBLE AND ORS. — Bombay High Court (2007-03-30)