PRITINKER DIWAKER,. Y. K. SRIVASTAVA

56 recorded High Court judgment(s) · 2020–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	32
Disposed off/Decided on merits	21
Dismissed on merits	3

MAA MUNDESHWARI DEVI DEVELOPERS PVT LTD AND 12 OTHERS v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2022-08-08)
M/S BIRENDRA KUMAR SINGH AND 5 OTHERS v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2022-08-08)
MAHENDRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-08)
KARAN SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-08-08)
M/S VINOD KUMAR RAI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-08-08)
DEV PRASAD PATHAK v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-08-08)
RAM PRATAP SINGH v. ATMA NAND SINGH AND 5 OTHERS — Allahabad High Court (2022-08-08)
VIRENDRA PRATAP SINGH YADAV v. CHAIRMAN and M.D. B.S.N.L. NEW DELHI AND OTHERS — Allahabad High Court (2022-08-08)
DINESH AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-08-08)
CHAMAN LAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-08-08)