LexPRITINKER DIWAKER,UMESH KUMAR
86 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 86 |
Disposal nature
| Disposed off/Decided on merits | 50 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 27 |
| Dismissed on merits | 7 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- AYOOB v. STATE — Allahabad High Court (2018-12-20)
- DHARAM PAL AND 04 OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-20)
- NAZAR HUSSAIN AND OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-20)
- GIRDHARDEN v. STATE OF U.P. — Allahabad High Court (2018-12-20)
- NIHAL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- VIKKI ALIAS VIKRANT AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- JAY PRAKASH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-20)
- TUNTUN SINGH v. STATE OF U.P. — Allahabad High Court (2018-12-20)
- OMVEER SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)
- SUNITA SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-19)