LexPRITINKER DIWAKER,SURENDRA SINGH - I
31 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 31 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 27 |
| Allowed/Partly Allowed on merits | 3 |
| Dismissed on merits | 1 |
Recent judgments
- RAJJAN v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- KALLU and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-28)
- RAJU SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2022-09-06)
- RAJENDRA SHARMA v. STATE OF U.P. — Allahabad High Court (2022-09-06)
- KHURSHEED and ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-08-31)
- ANIL KUMAR v. STATE OF U.P. — Allahabad High Court (2022-08-31)
- NEPAL v. STATE OF U.P. — Allahabad High Court (2022-08-31)
- POORAN CHAND v. STATE OF U.P. — Allahabad High Court (2022-08-31)
- NARESH v. STATE OF U.P. — Allahabad High Court (2022-08-31)
- KRISHNA PAL SINGH v. STATE OF U.P. — Allahabad High Court (2022-08-31)