PRITINKER DIWAKER,SUNEET KUMAR

43 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	20
DISMISSED AS WITHDRAWN	13
Dismissed on merits	7
DISMISSED AS INFRUCTUOUS	2
Allowed/Partly Allowed on merits	1

DILIP KUMAR GUPTA v. THE PRESCRIBED AUTHORITY / SUB - DIVISIONAL MAGISTRATE, TAHSIL AND DISTRICT DEORIA AND ANOTHER — Allahabad High Court (2023-05-26)
RISHIPAL AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2023-05-26)
BAL KRISHNA AGRAWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-26)
M/S SUNSHINE TRADE TOWER PVT LTD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-26)
SHRI SIDDHI VINAYAK TRUST AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-26)
MOHAMMAD ABID v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-26)
M/S SUPER TRADING COMPANY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-25)
SHYAM SINGH CHAHAR v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-05-25)
RADHEY SHYAM VERMA v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND 9 OTHERS — Allahabad High Court (2023-05-25)
SMT. MAMTA SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-25)