LexPRITINKER DIWAKER,SUBHASH CHANDRA SHARMA
50 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 50 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Disposed off/Decided on merits | 18 |
| Dismissed on merits | 7 |
Recent judgments
- ANIL SINGH v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-01-11)
- RAKESH SINGH v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-01-11)
- ABDUL HAKEEM ALIAS ABDUL HALEEM AND 6 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-03)
- PANKAJ YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-12-03)
- RAJESH AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-19)
- GEETA AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-11-19)
- DHEERAJ NANDA AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-19)
- NAMRATA TIWARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-19)
- SANTA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-19)
- MOHIT SONKAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-19)