LexPRITINKER DIWAKER,SHEKHAR KUMAR YADAV
407 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 407 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 212 |
| Disposed off/Decided on merits | 137 |
| Dismissed on merits | 53 |
| Allowed/Partly Allowed on merits | 5 |
Recent judgments
- RINKU @ ARVIND SINGH v. STATE OF U.P. — Allahabad High Court (2022-05-18)
- ARCHANA SHARMA AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- YATENDRA SINGH @ KAPIL THAKUR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- SAYAR SINGH AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-10)
- BHIKAM AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- JASBANT SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-10)
- SANDEEP AND 7 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-09)
- AMIT SHARMA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2020-07-09)
- ASHOK KUMAR DIXIT @ AWADH KISHOR DAS v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-07-08)
- SWADESH MISHRA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-07-08)