PRITINKER DIWAKER,SAUMITRA DAYAL SINGH
900 recorded High Court judgment(s) · 2021–2023
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| Allahabad High Court | 900 |
Disposal nature
| Disposed off/Decided on merits | 428 |
| DISMISSED AS WITHDRAWN | 179 |
| Dismissed on merits | 168 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 50 |
| Allowed/Partly Allowed on merits | 36 |
| DISMISSED AS INFRUCTUOUS | 32 |
| DISMISSED AS NOT PRESSED | 5 |
| Consigned to Record | 1 |
Recent judgments
- OPG SECURITIES PVT. LTD. and ANOTHER v. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY NOIDA and 4 ORS. — Allahabad High Court (2023-09-25)
- HARI KUMAR VARSHNEY v. TUSHAR AGRAWAL AND 7 OTHERS — Allahabad High Court (2023-07-27)
- GURSHARAN SINGH BAWA AND 76 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-12)
- GULAM JILANI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-05-12)
- NAIMA BEGUM v. STATE ELECTION COMMISSION, U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
- APACE BUILDTECH PVT. LTD. v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
- SMT MOHINI SAHU AND 21 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
- ISLAMUDDIN v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-05-12)
- ANUP KAUSHIK v. State of U.P. AND 5 OTHERS — Allahabad High Court (2023-05-12)
- SANJIV KUMAR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-05-12)
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