LexPRITINKER DIWAKER,SARAL SRIVASTAVA
560 recorded High Court judgment(s) · 2018–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 560 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 397 |
| Disposed off/Decided on merits | 96 |
| Dismissed on merits | 55 |
| (unspecified) | 9 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- UTKARSH RAI v. HIGH COURT OF JUDICATURE AT ALLAHABAD AND ANOTHER — Allahabad High Court (2022-03-03)
- ARFAT KHAN v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-12-07)
- BALAJI SAHKARI AVAS SAMITI LIMITED AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-12-07)
- BHAWANI SHANKAR v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-12-07)
- PREM PAL GUPTA v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-11-20)
- MAHESH SINGH v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-11-20)
- SMT. GEETA TRIPATHI v. A.D.A. ALLAHABAD THRU VICE CHAIRMAN AND OTHERS — Allahabad High Court (2018-11-20)
- YOGENDRA SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-11-20)
- SATYA PAL SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-11-20)
- RAJESH KUMAR and ORS. v. REGIONAL TRANSPORT AUTHORITY GHAZIABAD and ORS. — Allahabad High Court (2018-11-20)