PRITINKER DIWAKER,SAMIT GOPAL

671 recorded High Court judgment(s) · 2020–2023

Courts

Allahabad High Court

671

Dismiss other than merit(DD/Non Prosec./Abated)	389
Disposed off/Decided on merits	172
Dismissed on merits	109
Allowed/Partly Allowed on merits	1

OM PRAKASH AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2023-08-29)
SUKHBIR SINGH v. STATE OF U.P. AND 11 OTHERS — Allahabad High Court (2023-08-24)
AMAN KUMAR MAURYA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-08-05)
Babid @ Jhar v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-05)
RITESH KUMAR ALIAS RIKKI v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-05)
VINOD ALIAS VINOD SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-05)
ASLAM v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-05)
BOBBY ALIAS JAINENDRA KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-05)
SHANI KUMAR AND ANOTHER v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2021-08-05)
MOHAMMAD SHAKIR @ BUNTI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-05)