PRITINKER DIWAKER,S.A.H. RIZVI

22 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	10
Disposed off/Decided on merits	6
Dismissed on merits	5
Allowed/Partly Allowed on merits	1

RAHUL SINGH AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-09-30)
DEEPAK CHAUDHARY v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2022-09-30)
RAJA RAM YADAV v. STATE OF U.P. — Allahabad High Court (2022-09-27)
CHATURBHUJ v. STATE OF U.P. AND ANR. — Allahabad High Court (2022-09-26)
HARISH KUMAR SHARMA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-19)
M/S TESMUS TRADING PRIVATE LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-19)
RAMESH CHANDRA v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2022-09-19)
RAJ KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2022-09-14)
NANWA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2022-09-13)
PANKAJ SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-26)