LexPRITINKER DIWAKER, RAM PRASANNA SHARMA
413 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 413 |
Disposal nature
| ALLOWED | 189 |
| DISMISSED | 99 |
| PARTLY ALLOWED | 79 |
| WITHDRAWN | 22 |
| DISPOSED OFF | 17 |
| ABATED | 4 |
| NON PROSECUTION | 2 |
| INFRUCTUOUS | 1 |
Recent judgments
- RAMKUMAR SAHU v. SANTOSH KUMAR SAHU — Chhattisgarh High Court (2018-07-03)
- SANTOSH KAUSHIK v. RAVI RELWANI — Chhattisgarh High Court (2018-03-22)
- Smt. Kalpana Singh v. General Manager — Chhattisgarh High Court (2018-03-07)
- Scania Steels And Powers Limited v. Gangaram — Chhattisgarh High Court (2017-12-13)
- The Oriental Insurance Company Limited v. Dhana Ram Sahu — Chhattisgarh High Court (2017-12-13)
- The Oriental Insurarance Company Ltd. v. Tuleshwar Lahare — Chhattisgarh High Court (2017-12-13)
- Lochan Shriwas v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-17)
- RAJJO SATNAMI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-11-17)
- JAGLAL EKKA and ANOTHER v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-11-17)
- In Reference Of Chhattisgarh v. Lochan Shrivas — Chhattisgarh High Court (2017-11-17)