LexPRITINKER DIWAKER, RAJENDRA CHANDRA SINGH SAMANT
390 recorded High Court judgment(s) · 2016–2018
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 390 |
Disposal nature
| ALLOWED | 171 |
| DISMISSED | 124 |
| WITHDRAWN | 36 |
| PARTLY ALLOWED | 32 |
| NON PROSECUTION | 8 |
| DISPOSED OFF | 7 |
| ABATED | 7 |
| INFRUCTUOUS | 5 |
Recent judgments
- AMBIKESHWAR SINGH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-05-09)
- Smt. Usha Rani Sarkar v. Smt. Shriti Sarkar — Chhattisgarh High Court (2018-05-09)
- State Of Chhattisgarh v. Tilu Ram Yadav — Chhattisgarh High Court (2018-02-07)
- Shashank Jaiswal v. Smt. Neelam Jaiswal — Chhattisgarh High Court (2018-02-07)
- Jalsu Ram v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-04)
- UCCHHO @ SANTOSH YADAV v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-11-04)
- SITA RAM DEVDAS v. STATE — Chhattisgarh High Court (2017-11-04)
- SHISHUPAL @ BADE DAU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-11-04)
- Radheshayam @ Radhelal Yadav v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-04)
- Kanshi Ram Nishad v. State Of Chhattisgarh — Chhattisgarh High Court (2017-11-04)