LexPRITINKER DIWAKER,RAJEEV MISRA
55 recorded High Court judgment(s) · 2019–2022
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 55 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 19 |
| Dismissed on merits | 18 |
| Allowed/Partly Allowed on merits | 13 |
| Disposed off/Decided on merits | 4 |
| Reference Disposed off | 1 |
Recent judgments
- JANU @ JAN MOHAMMAD v. STATE OF U.P. — Allahabad High Court (2022-01-19)
- DESHRAJ v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-05-06)
- AJAY SAHU AND 4 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-05-06)
- KIRTI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-06)
- SURENDRA KUMAR AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-06)
- RAMESH CHAND PATEL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-06)
- SMT. SHEELA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-04)
- NAGMA v. State of U.P. AND 7 OTHERS — Allahabad High Court (2021-05-04)
- KAMLESH SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-05-04)
- AJEET GAUTAM AND ANOTHER v. State of U.P. AND 7 OTHERS — Allahabad High Court (2021-05-04)