PRITINKER DIWAKER,RAJAN ROY

144 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

144

Dismiss other than merit(DD/Non Prosec./Abated)	47
Dismissed on merits/Rejected	35
Disposed off/Decided on merits	34
DISMISSED AS WITHDRAWN	13
DISMISSED AS INFRUCTUOUS	8
Allowed/Partly Allowed on merits/Granted	6
DISMISSED AS NOT PRESSED	1

INDRA KUMAR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF FINANCE AND AUDIT U.P. LKO. AND OTHERS — Allahabad High Court (2023-10-28)
ABHISHEK AWASTHI v. STATE OF U.P. THRU. PRIN. SECY. RURAL DEVELOPMENT and 4 ORS. — Allahabad High Court (2023-09-22)
SANTOSH KUMAR VERMA AND ORS. v. STATE OF U.P.THROUGH PRIN.SECY.NAGAR VIKAS LKO.AND ORS. — Allahabad High Court (2023-09-22)
MOTILAL YADAV ADVOCATE v. STTATE OF U.P. THRU. SEC. PANCHAYATI RAJ DEPTT. and 5 ORS. — Allahabad High Court (2023-09-22)
CENTER FOR CIVIL LIBERTIES THRU.TRIPURESH TRIPATHI v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. and 4 ORS. — Allahabad High Court (2023-09-22)
STATE OF U.P. v. AHIBARAN AND ANOTHER — Allahabad High Court (2023-09-22)
LIFE CARE TO SAVE OFFICE THRU. PRESIDENT v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. and 8 ORS. — Allahabad High Court (2023-09-22)
BINDHADEEN v. STATE OF U.P. THRU. SECY. PANCHAYATI RAJ DEPTT. and 2 ORS. — Allahabad High Court (2023-09-22)
JAGDISH NARAIN SHUKLA v. STATE OF U.P. THRU. CHIEF SECY. HOME and 3 ORS. — Allahabad High Court (2023-09-22)
SHIV KARAN SINGH and 2 ORS. v. ASSISTANT CUSTODIAN GEN.EVACUEE PROP.OF U.P. and 4 ORS. — Allahabad High Court (2023-09-22)