PRITINKER DIWAKER,RAJ BEER SINGH

1,566 recorded High Court judgment(s) · 2018–2020

Courts

Allahabad High Court

1566

Dismiss other than merit(DD/Non Prosec./Abated)	675
Disposed off/Decided on merits	482
Dismissed on merits	294
Allowed/Partly Allowed on merits	103
(unspecified)	8
DISMISSED AS WITHDRAWN	2
Reference Disposed off	2

RAM BARAN v. STATE OF U.P. — Allahabad High Court (2020-05-19)
RAM JANAM and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-05-19)
PRASIDH NARAYAN v. STATE OF U.P. — Allahabad High Court (2020-05-19)
AMRIT LAL v. STATE OF U.P. — Allahabad High Court (2020-05-19)
AJAY and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-03-06)
KAUSHAL KACHI and 3 OTHERS v. STATE OF U.P. — Allahabad High Court (2020-03-06)
JITENDRA KUMAR @ J.K. @ BAJRANGI v. STATE OF U.P. — Allahabad High Court (2020-03-06)
NAJEEM MIYAN v. STATE OF U.P. — Allahabad High Court (2020-03-06)
ABDUL KARIM v. STATE — Allahabad High Court (2020-03-06)
AWNESH BHURJI and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-03-06)