PRITINKER DIWAKER,PRADEEP KUMAR SRIVASTAVA

199 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

199

Dismiss other than merit(DD/Non Prosec./Abated)	103
Disposed off/Decided on merits	77
Dismissed on merits	19

VINEET KUMAR AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-03)
WASEEM AND 2 OTHERS v. State of U.P. AND AND 3 OTHERS — Allahabad High Court (2020-12-03)
RAJAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-03)
MAMTA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-03)
RISHU @ AVNEESH KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-03)
AJAY SINGH VERMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-02)
PRAMOD YADAV AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-02)
VINEETA DEVI AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-01)
ISHTEYAQUE AHMAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-24)
MADAN MOHAN ALIAS MAGDHA GURU AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-24)