LexPRITINKER DIWAKER,PIYUSH AGRAWAL
34 recorded High Court judgment(s) · 2021–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 34 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 23 |
| Dismissed on merits | 7 |
| Disposed off/Decided on merits | 4 |
Recent judgments
- WAQAR RIZVI v. COMMISSIONER PRAYAGRAJ AND 2 OTHERS — Allahabad High Court (2023-05-30)
- SHIV MOHAN AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-05-30)
- M/S RICHA H.P. GAS GRAMIN VITARAK AND ANOTHER v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2023-05-30)
- GEETIKA KATIYAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-02-25)
- TARUN KUMAR AGNIHOTRI v. State of U.P. THROUGH PRINCIPAL SECRETARY, DEPT. OF INDUSTRIAL DEVELOPMENT, AND 3 OTHERS — Allahabad High Court (2022-02-25)
- PARMAN SINGH KUSHWAHA v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2022-02-25)
- JAN ADHIKAR MANCH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2022-02-25)
- ANJU SHARMA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-02-25)
- PEOPLE S VIGILANCE COMMITTEE FOR HUMAN RIGHTS and ANOTHER v. UNION OF INDIA THRU SECY. AND 7 OTHERS — Allahabad High Court (2022-02-25)
- BALISTAR AND 15 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-02-25)