LexPRITINKER DIWAKER,NALIN KUMAR SRIVASTAVA
96 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 96 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 65 |
| Allowed/Partly Allowed on merits | 19 |
| Dismissed on merits | 12 |
Recent judgments
- AMAR SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-04-25)
- MAHENDRA SINGH AND ANOTHER v. State of U.P. — Allahabad High Court (2023-03-03)
- BANIYA @ BALVEER v. State of U.P. — Allahabad High Court (2023-03-03)
- SUDHIR v. STATE OF U.P. — Allahabad High Court (2023-02-16)
- SOMPAL v. STATE OF U.P. — Allahabad High Court (2023-02-16)
- HASNAY v. STATE OF U.P. — Allahabad High Court (2023-02-10)
- RATAN SINGH and ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-10)
- MALKOKA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-10)
- KHAJAN SINGH v. STATE OF U.P. — Allahabad High Court (2023-02-10)
- JAGROOP v. STATE OF U.P. — Allahabad High Court (2023-02-10)