LexPRITINKER DIWAKER,MANJU RANI CHAUHAN
486 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 486 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 338 |
| Disposed off/Decided on merits | 106 |
| Dismissed on merits | 41 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- JABAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-09-27)
- SMT. POOJA and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-09-14)
- DHARMENDRA NISHAD v. STATE OF U.P. — Allahabad High Court (2021-09-08)
- JAHID v. STATE OF U.P. — Allahabad High Court (2021-09-07)
- SABIR @ GAMA and ANOTHER v. STATE OF U.P. — Allahabad High Court (2021-09-07)
- YOGENDRA RAM v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-09-03)
- DEVENDRA @ BANTI v. STATE OF UP — Allahabad High Court (2021-09-03)
- KM. PRITI AND ANOTHER v. STATE OF U.P. SENIOR SUPERINTENDENT OF POLICE ., ALIGARH AND 2 OTHERS — Allahabad High Court (2021-09-02)
- YASHMIN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-09-02)
- RAHUL RAWAT AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-09-01)