PRITINKER DIWAKER,MAHESH CHANDRA TRIPATHI

44 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

Disposed off/Decided on merits	29
Dismiss other than merit(DD/Non Prosec./Abated)	8
Dismissed on merits	6
Allowed/Partly Allowed on merits	1

NASIR QAMAR v. State of U.P. THROUGH D.M. AND 2 OTHERS — Allahabad High Court (2020-09-03)
RISHI KANT PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-03)
MANOJ MISHRA AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-03)
JUGAL KISHOR GOSWAMI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-03)
ASHOK RAI v. STATE OF UP AND 6 OTHERS — Allahabad High Court (2020-09-03)
PERFECT PROP BUILD (P) LIMITED v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-09-03)
NIZAM v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-09-03)
INDU PANDEY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-03)
COMPETENT INFRAHEIGHTS PRIVATE LIMITED AND 8 OTHERS v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-09-02)
SUNIL KUMAR PANDEY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-09-02)