LexPRITINKER DIWAKER,. KAUSHAL JAYENDRA THAKER
55 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 55 |
Disposal nature
| Disposed off/Decided on merits | 43 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 8 |
| Dismissed on merits | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SHERA AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2018-12-07)
- RAKESH RAI @ RINKU RAI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-31)
- RUBI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
- MANGEY AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)
- PRADEEP KUMAR PAL AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)
- SMT. MANDEEP KAUR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-12)
- PRAVEEN KUMAR MISHRA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)
- RAJENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-12)
- MONIKA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)
- KANHAIYA @ BADE LALLA (MINOR) v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-12)