LexPRITINKER DIWAKER,JAYANT BANERJI
31 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 31 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 21 |
| Disposed off/Decided on merits | 7 |
| Dismissed on merits | 3 |
Recent judgments
- NADEEM @ NADEEM KHAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-28)
- FAROOQ AND 12 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-28)
- Dharamveer Singh v. State of U.P. — Allahabad High Court (2021-07-28)
- MOHAMMAD SHARIB AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-28)
- KM. PRAGATI CHAUHAN v. STATE OF U.P AND OTHERS — Allahabad High Court (2021-07-28)
- MADHU DEVI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-28)
- LALLAN PANDEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-28)
- AWADHRAM @ RAJA AND ANOTHER v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-07-28)
- RAJU RAIDAS AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-28)
- KULDEEP SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-28)