PRITINKER DIWAKER,JASPREET SINGH

66 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits/Rejected	23
Disposed off/Decided on merits	19
DISMISSED AS INFRUCTUOUS	10
DISMISSED AS WITHDRAWN	9
Allowed/Partly Allowed on merits/Granted	4
Dismiss other than merit(DD/Non Prosec./Abated)	1

M/S ACCURATE FOODS and BEVERAGES PVT. LTD. THRU. AUTHORIZED SI v. STATE OF U.P. THRU. PRIN. SECY. EXCISE and OTHERS CIVIL SECTT — Allahabad High Court (2023-11-20)
PARASHURAM and ANR. v. STATE OF U.P. THRU. PRIN.SECY. PANCHAYAT RAJ and 5 OTHERS — Allahabad High Court (2023-10-28)
SHAILENDRA KUMAR and ORS. v. STATE OF U.P. THRU. PRIN. SECY. PANCHAYAT RAJ and ORS. — Allahabad High Court (2023-10-28)
VIJAY PAL v. STATE OF U.P. THRU. PRIN.SECY. PANCHAYATI RAJ and 2 OTHERS — Allahabad High Court (2023-10-28)
SRI SAI JANSEWA NYAS , MAU THRU. ITS TRUSTEE SRI AKHILESH KUMAR RAI AND ANOTHER v. STATE OF U.P. THRU. ADDL.CHIEF SECY. DEPTT. OF TECHNICAL EDUCATION U.P.CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-10-28)
LAHURI PRASAD v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF REVENUE CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-10-28)
ARPIT MISHRA ALIAS KUNAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-10-28)
VEERPAL v. STATE OF U.P. THUR. PRIN. SECY. PANCHYATI RAJ and ORS. — Allahabad High Court (2023-10-28)
SUDHEER KUMAR VERMA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME, U.P. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-10-28)
VINAY PANDEY v. STATE OF U.P. THRU. PRIN. SECY. (HOME), LKO. AND OTHERS — Allahabad High Court (2023-10-28)