PRITINKER DIWAKER,J. MUNIR

40 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	21
Allowed/Partly Allowed on merits	7
Disposed off/Decided on merits	6
Dismissed on merits	6

VISION INDIA WELFARE TRUST v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2022-11-18)
MAIKU v. STATE OF U.P. — Allahabad High Court (2022-10-21)
RAM SWAROOP and ORS. v. STATE OF U.P. — Allahabad High Court (2022-10-21)
M/S JSP PROJECTS PRIVATE LIMITED v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2022-10-20)
RAJ KAMAL SINGH v. State of U.P. AND 10 OTHERS — Allahabad High Court (2022-10-19)
JAI PRAKASH v. THE STATE OF U P AND 4 OTHERS — Allahabad High Court (2022-10-19)
LALBAHADUR GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-09-22)
ABHISHEK SOM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2022-09-22)
RAGHBIR SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2022-09-22)
ANUJ TYAGI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2022-09-22)