LexPRITINKER DIWAKER, INDER SINGH UBOWEJA
318 recorded High Court judgment(s) · 2014–2016
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 318 |
Disposal nature
| DISMISSED | 113 |
| WITHDRAWN | 73 |
| ALLOWED | 54 |
| PARTLY ALLOWED | 41 |
| NON PROSECUTION | 17 |
| DISPOSED OFF | 16 |
| INFRUCTUOUS | 2 |
| D.F.D.(DISSMISSED ON DEFAULT) | 1 |
Recent judgments
- Ajay Gupta v. Rama Tiwari — Chhattisgarh High Court (2016-05-13)
- PADMAN v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2016-05-13)
- Premlal Sahu and Ors v. State Of Chhattisgarh and Ors — Chhattisgarh High Court (2016-05-13)
- Smt. Sarita Katiyara v. State Of Chhattisgarh — Chhattisgarh High Court (2016-05-11)
- JAINBATI@DHANESHWARI v. STATE — Chhattisgarh High Court (2016-05-11)
- Chaturbhuj Prasad Chandra v. State Of Chhattisgarh — Chhattisgarh High Court (2016-05-11)
- Smt. Nisha Singh v. Vashisht Singh — Chhattisgarh High Court (2016-05-11)
- VASHISHTH SINGH v. SMT. NISHA SINGH — Chhattisgarh High Court (2016-05-11)
- FAGURAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2016-05-10)
- AMARLAL BHARTI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2016-05-09)