LexPRITINKER DIWAKER,. GAUTAM CHOWDHARY
45 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 45 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Disposed off/Decided on merits | 17 |
| Dismissed on merits | 3 |
Recent judgments
- MOHAMMAD ABU TALIB v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-13)
- RAJ KUMAR AND ANOTHER v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-07-13)
- BABAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-13)
- MOHAR SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-07-13)
- RANI DEVI v. STATE OF U P AND 6 OTHERS — Allahabad High Court (2021-07-13)
- SAISTA BANO AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-13)
- VIJAY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-07-13)
- NASIMA BANO v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-07-13)
- SRI RAJENDRA KUMAR KESARWANI v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2021-07-13)
- ARUNI MITTAL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-07-13)