PRITINKER DIWAKER, GAUTAM CHOURDIYA

194 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Majji Soma v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-26)
• Ishwar Mahroliya v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
• Vikas Chandravanshi v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
• Rajesh Khurana and Ors. v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
• Maddu Diler v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
• MAHESH DUBEY and ANR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-09-25)
• Debu @ Omkar Yadav v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
• Chhotu Yadav v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-25)
• STATE OF CHHATTISGARH v. RAMESH HARPAL — Chhattisgarh High Court (2018-09-14)
• The State Of Chhattisgarh v. Ramesh Kumar Jatwar and Ors. — Chhattisgarh High Court (2018-09-14)