PRITINKER DIWAKER,DINESH PATHAK

85 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	32
Dismissed on merits	31
Disposed off/Decided on merits	16
Allowed/Partly Allowed on merits	6

MUNNI DEVI v. STATE OF U.P. — Allahabad High Court (2020-06-12)
MOHINI v. STATE OF U.P. — Allahabad High Court (2020-06-12)
SATYA PAL SINGH AND 2 OTHERS v. STATE OF U.P. — Allahabad High Court (2020-06-12)
VINOD v. STATE OF U.P. — Allahabad High Court (2020-06-12)
CHHOTA @ PUSHPENDRA v. STATE OF U.P. — Allahabad High Court (2020-06-12)
KAPTAN SINGH v. STATE OF U.P. — Allahabad High Court (2020-06-12)
ASHISH @ BAUVA v. STATE OF U.P. — Allahabad High Court (2020-06-12)
SHAH MOHAMMAD and ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-01-23)
State of U.P. v. RAVI SHAKYA AND 3 OTHERS — Allahabad High Court (2020-01-18)
STATE OF U.P. v. SUKHDEO SINGH AND 11 ORS. — Allahabad High Court (2020-01-18)