LexPRITINKER DIWAKER,DEEPAK VERMA
624 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 624 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 475 |
| Disposed off/Decided on merits | 102 |
| Dismissed on merits | 44 |
| (unspecified) | 3 |
Recent judgments
- RIYA ALIAS DURGESH CHAUDHARY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- ASHISH SAGAR DIXIT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
- VIJAY KUMAR TRIPATHI AND 7 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- SUNIL KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
- AYUSH YADAV v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
- BALRAM CHHAPARIYA AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-02-19)
- PREETHU SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- VINOD AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)
- SWAPNIL KAUSHAL AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-02-19)
- RAM KUMAR @ RAJ KUMAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-02-19)