LexPRITINKER DIWAKER, CHANDRA BHUSHAN BAJPAI
397 recorded High Court judgment(s) · 2014–2017
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 397 |
Disposal nature
| DISMISSED | 127 |
| ALLOWED | 109 |
| WITHDRAWN | 71 |
| PARTLY ALLOWED | 53 |
| DISPOSED OFF | 17 |
| NON PROSECUTION | 12 |
| ABATED | 5 |
| INFRUCTUOUS | 2 |
Recent judgments
- Madavi Gugge v. State Of Chhattisgarh — Chhattisgarh High Court (2017-10-10)
- Amla Bai Manjhwar v. State Of Chhattisgarh — Chhattisgarh High Court (2017-09-23)
- ASHOK KUMAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-09-23)
- Human @ Tuman Sahu v. State Of Chhattisgarh — Chhattisgarh High Court (2017-09-23)
- SMT. DUKAL BAI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-09-23)
- Lakhan Yadav v. State Of C.g. — Chhattisgarh High Court (2017-09-23)
- GHASIYA RAM RAUT v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-09-23)
- Gurubaru Nagvanshi v. State Of Chhattisgarh — Chhattisgarh High Court (2017-09-23)
- PAWAN NISHAD v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2017-09-23)
- Nohar Sai Bargah v. State Of Chhattisgarh — Chhattisgarh High Court (2017-09-23)