PRITINKER DIWAKER,ASHUTOSH SRIVASTAVA

3,338 recorded High Court judgment(s) · 2021–2023

Courts

Allahabad High Court

3338

Disposed off/Decided on merits	1603
Dismiss other than merit(DD/Non Prosec./Abated)	877
Dismissed on merits	478
DISMISSED AS WITHDRAWN	238
Allowed/Partly Allowed on merits	93
DISMISSED AS INFRUCTUOUS	29
Consigned to Record	19
Reference Disposed off	1

M/S CONTINENTAL HOME FURNISHINGS v. UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION (UPSIDC) AND ANOTHER — Allahabad High Court (2023-11-21)
M/S DIVINE CONBUILD PVT. LTD. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-20)
AMAN G AGRAWAL AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-20)
SHRI NEERAJ UPADHYAY v. THE NATIONAL HIGHWAYS AUTHORITY OF INDIA AND OTHERS — Allahabad High Court (2023-11-20)
ANKIT DIXIT AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-17)
RAJVEER BHATI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
DINESH JAIN AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
MALIK AZIZULLAH AND 4 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
SMT. ASHA BHATI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-11-17)
NASEER AHMAD KHAN AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-11-17)