PRITINKER DIWAKER,AJAY BHANOT

59 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Disposed off/Decided on merits	28
Allowed/Partly Allowed on merits	9
DISMISSED AS WITHDRAWN	8
Dismiss other than merit(DD/Non Prosec./Abated)	6
Dismissed on merits	6
DISMISSED AS INFRUCTUOUS	2

IN RE (SUO MOTO) v. STATE OF U.P. — Allahabad High Court (2023-11-20)
STATE OF U.P. v. PANCHAM SINGH AND OTHERS — Allahabad High Court (2023-11-09)
SMT. HEERAWATI v. STATE OF U.P. AND ANR. — Allahabad High Court (2023-11-09)
STATE OF U.P. v. BRIJESH KUMAR SINGH — Allahabad High Court (2023-11-09)
GULZAR v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-26)
M/S JYOTI INDUSTRIES v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-26)
ATUL TIWARI AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-10-26)
LAL CHANDRA GUPTA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-10-26)
SUBUHI PARVEEN AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-26)
MUKESH KUMAR AND 7 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-10-26)