PRITINKER DIWAKER

1,178 recorded High Court judgment(s) · 2009–2018

Courts

Chhattisgarh High Court

1178

DISMISSED	684
DISPOSED OFF	236
ALLOWED	156
PARTLY ALLOWED	90
WITHDRAWN	8
INFRUCTUOUS	3
DISPOSED/ CASE TRANSFERED TO MP HIGH COURT	1

SMT. REKHA MISHRA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-19)
Bhola Kumhar v. State Of Chhattisgarh — Chhattisgarh High Court (2018-07-19)
State Of Chhattisgarh v. Shyamsundar Vaishya — Chhattisgarh High Court (2018-07-19)
STATE OF CHHATTISGARH v. VIDYA LAHRE — Chhattisgarh High Court (2018-07-19)
GURUDWARA MANAGEMENT COMMITTEE v. DIWAKAR SINGH — Chhattisgarh High Court (2018-07-19)
SEWAK RAM PANDEY v. SUNIL KUMAR SHARMA — Chhattisgarh High Court (2018-07-19)
Smt. Jyoti Chaturvedi v. State Of Chhattisgarh — Chhattisgarh High Court (2018-07-19)
Devising v. State Of Chhattisgarh — Chhattisgarh High Court (2018-07-19)
RAKESH SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-07-19)
Chandan Gupta v. State Of Chhattisgarh — Chhattisgarh High Court (2018-07-19)