LexPRITINKER DIWAKER
12,716 recorded High Court judgment(s) · 2009–2022
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 12716 |
Disposal nature
| DISMISSED | 5030 |
| DISPOSED OFF | 2880 |
| ALLOWED | 2149 |
| WITHDRAWN | 1436 |
| PARTLY ALLOWED | 731 |
| NON PROSECUTION | 261 |
| INFRUCTUOUS | 143 |
| ABATED | 36 |
Recent judgments
- MARTAND SINGH RAJPUT v. REGISTRAR, FIRMS AND SOCIETIES , CHHATTISGARH — Chhattisgarh High Court (2022-07-20)
- TUBHAN PAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-12-13)
- Suresh Singh v. C.g. State Information Commission and Ors. — Chhattisgarh High Court (2021-09-03)
- RAJKUMAR BAFNA v. KHIYALDAS JATHANI @ PAPPU — Chhattisgarh High Court (2019-03-06)
- Rukmani Bai And Ors. v. Kumaru Sahu And Ors. — Chhattisgarh High Court (2019-02-14)
- SMT. SONALI NAMDEV v. DEEPAK KUMAR NAMDEV — Chhattisgarh High Court (2018-09-24)
- MAKHAN LAL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-09-08)
- CHHABIRAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-09-08)
- SATAN RAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2018-09-08)
- Shravan Kumar Sharma v. State Of Chhattisgarh — Chhattisgarh High Court (2018-09-08)