PRITINKER DIWAKER

746 recorded High Court judgment(s) · 2018–2023

Courts

Allahabad High Court

746

Allowed/Partly Allowed on merits	272
Dismiss other than merit(DD/Non Prosec./Abated)	229
Dismissed on merits	153
Disposed off/Decided on merits	89
Transferred to Allahabad High Court	2
DISMISSED AS INFRUCTUOUS	1

THE DIOCESAN EDUCATION BOARD ALLAHABAD THRU SECY. and ORS. v. STATE OF U.P.THRU.ADDL.CHIEF SECY.INSTITUTIONAL FINANCEandORS. — Allahabad High Court (2023-10-28)
M/S NARAIN FILLING STATION AURAS UNNAO THROU. ITS PROP. v. APPELLATE AUTHORITY/ EXECUTIVE DIR. RETAIL AND ORS. — Allahabad High Court (2023-09-22)
SUMIT v. STATE OF U.P. — Allahabad High Court (2023-08-29)
C/M ANJUMAN INTEZAMIA MASAJID VARANASI v. SMT. RAKHI SINGH AND 8 OTHERS — Allahabad High Court (2023-08-03)
PRAMOD SINGH v. State of U.P. — Allahabad High Court (2023-05-30)
RAEES @ BILLI v. STATE OF U.P. — Allahabad High Court (2023-04-27)
RAM NATH SINGH v. STATE OF U.P. — Allahabad High Court (2023-04-27)
VIJAIE ALIAS VIJAY SINGH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-04-27)
MADAN LAL v. STATE OF U.P. — Allahabad High Court (2023-04-27)
NAGRU GOND v. STATE OF U.P. — Allahabad High Court (2023-04-27)