LexPRITHVIRAJ K. CHAVAN
3,624 recorded High Court judgment(s) · 2017–2025
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 3624 |
Disposal nature
| Disposed Off | 1696 |
| Disposed of | 398 |
| Dismissed | 281 |
| Dissmiss For Default/Non-Prosecution | 232 |
| Allowed | 183 |
| DISPOSED OFF | 134 |
| Disposed off as Withdrawn | 113 |
| Withdrawn | 102 |
Recent judgments
- J.B.DHANE(DECEASED)HEIRS TARUBAI J.DHANE (THR.LRS) KUSUM M. JADHAV v. VAIJANTABAI JAYSING JADHAV(DECD.THR.LRS) JAGANNATH JAISING JADHAV AND ORS — Bombay High Court (2025-08-14)
- MODERN ERP SOLUTIONS v. LANDMARK TECHEDGE PVT. LTD. AND ORS — Bombay High Court (2025-02-21)
- ASHOK MANOHAR GHODKE v. NAJIR NABISO AALASE AND ANR. — Bombay High Court (2025-02-14)
- HARIDAS SURESH JADHAV v. MOHAN VILAS JADHAV AND ORS — Bombay High Court (2025-02-13)
- AARTI VIJAYSINHA DESHMUKH AND ORS v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-02-12)
- SOHEL ABBAS SHAIKH AND ORS. v. STATE OF MAHARASHTRA — Bombay High Court (2025-02-07)
- VISHWANATH CHANDRAKANT KARBHARI v. STATE OF MAHARASHTRA AND ORS — Bombay High Court (2025-02-06)
- NAGNATH VITTHAL JAGADALE v. STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2025-02-05)
- SIDRAM NAGAPPA MAMURE v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-02-03)
- SADASHIV ANAPPA ZARI v. KAKASAHEB TATOBA SHINDE AND ANR. — Bombay High Court (2025-01-31)