PRITAM PAL,. JASBIR SINGH

152 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• M/S KANDHARI BEVERAGES PVT. LTD. v. M/S SUZLON ENERGY LTD. — Punjab & Haryana High Court (2011-04-29)
• PALI COOP. TRANSPORT SOCEITY & ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-21)
• JULKA SOLVEX LTD. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-21)
• M/S UNITED SALES CORP v. SBI AND ORS — Punjab & Haryana High Court (2006-12-21)
• JAGTAR SINGH AND ORS. v. S.T.C. PUNJAB — Punjab & Haryana High Court (2006-12-19)
• M/S SURMUKH PUNJAB BUS SERVICE BARNALA v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2006-12-18)
• MUKHVINDER SHARMA v. HRY. FINANCIAL CORP. — Punjab & Haryana High Court (2006-12-18)
• JAGRUP CHAND v. STATE OF PB. & ORS. — Punjab & Haryana High Court (2006-12-18)
• JAGDISH SINGH v. ALLAHABAD BANK KURUKSHETRA — Punjab & Haryana High Court (2006-12-18)
• JASWANT KAUR v. COMMR.MUNICIPAL CORPN.BHTD. — Punjab & Haryana High Court (2006-12-18)