PRITAM PAL

638 recorded High Court judgment(s) · 2006–2016

Courts

Disposal nature

Recent judgments

• KUDIA RAM ETC. v. U.O.I. ETC. — Punjab & Haryana High Court (2016-04-08)
• PUNJAB NATIONAL BANK v. SURAJ MAL AND ORS — Punjab & Haryana High Court (2016-01-13)
• PNB v. BARU AND ORS. — Punjab & Haryana High Court (2015-11-16)
• CHANDER BHAN v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2015-07-16)
• MOHINDER SINGH v. NASIB SINGH & ANR. — Punjab & Haryana High Court (2014-09-11)
• MUNICIPAL COMMITTEE JAGADHARI v. M/S JESICO AGRO ENGIN PVT LTD JAGADHARI — Punjab & Haryana High Court (2014-01-09)
• STATE OF HRY. v. MOHAN SINGH AND ORS. — Punjab & Haryana High Court (2012-02-15)
• YOGESH KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2009-09-24)
• BRAHM PARKASH v. STATE OF HARYANA — Punjab & Haryana High Court (2009-05-27)
• DEEP SHIKHA AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-05-27)