PRESIDING OFFICER, LOK ADALAT

65 recorded High Court judgment(s) · 2004–2025

Courts

Disposal nature

Recent judgments

• GOVERNMENT OF GOA, THR. THE CHIEF SECRETARY AND ANR., v. PRATAP VITHAL DANGUI AND 49 ORS., — Bombay High Court (2025-09-13)
• TEREZA TRAVASSO AND ANR., v. ATCHUT GOPAL PAI RAITURKAR (DECEASED) THROUGH LEGAL HEIRS AND 2 ORS., — Bombay High Court (2025-09-13)
• NATIONAL INSURANCE COMPANY LTD., THR. ITS MANAGER, PANDHARINATH S. ANVEKAR v. DNYANESHWAR B. MALIK AND ANR — Bombay High Court (2024-03-09)
• VPK URBAN CO-OP. CREDIT SOCIETY LTD., REP. HEREIN BY ITS AUT. OFFICER, PUNDALIK RAMA PALYEKAR., v. PRITAM DATTA NAIK AND ANR., — Bombay High Court (2023-12-09)
• STATE OF GOA, THR. UNDER SECRETARY (REV-I) AND 3 ORS v. NAVAL NAROTTAM KAKODKAR AND ANR — Bombay High Court (2023-12-09)
• VASANT Y. SAWANT AND 16 ORS v. STATE OF GOA, THR. THE SECRETARY AND 5 ORS — Bombay High Court (2023-12-09)
• ANTONETA PAIS AND ANR., REP. BY THEIR ATTORNEY HOLDER MR. ANGELO PAIS., v. DEU KESHAV NAIK., — Bombay High Court (2023-09-09)
• NARAYAN VITHU VAIGANKAR (DEC) THROUGH HIS LR'S.,ALL REP. BY THEIR POA BICU NARAYAN VAIGAK v. DEPUTY COLLECTOR (REV) AND LAND ACQUISITION OFFICER AND ANR., — Bombay High Court (2023-09-09)
• A. P. SALES., v. THE STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2023-09-09)
• VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD., REP. BY PUNDALIK RAMA PALYEKAR v. WILSON BERNADO FERNANDES — Bombay High Court (2023-09-09)