PRESIDING OFFICER,LOK ADALAT

93 recorded High Court judgment(s) · 2003–2020

Courts

Disposal nature

Recent judgments

• PRAKASH BHIMAJI RENAKE v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2020-02-08)
• MADHUKAR S. BUGDE AND 6 ORS., v. STATE OF GOA, THROUGH CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2019-12-14)
• NATIONAL INSURANCE CO. LTD., v. POONAM PUNO GAONKAR AND 2 ORS., — Bombay High Court (2019-12-14)
• SARVESH ROHIDAS SHIRODKAR. v. NASSSARULLA LOHAR AND ANR., — Bombay High Court (2019-03-09)
• INDUSLND BANK LTD. REP. BY POA GANESH APA SHETGAONKAR. v. NILESH KAVLEKAR. — Bombay High Court (2019-03-09)
• SHRIRAM GENERAL INSURANCE CO. LTD., THR. THE LEGAL MANAGER, TUSHAR BENDALE., v. NARAYAN KUIRO GAONKAR AND 3 ORS., — Bombay High Court (2019-03-09)
• THE SAHAKAR URBAN CREDIT CO-OPERATIVE SOCIETY LTD. THROUGH ITS DULY AUTHORIZED REP. VIJAY PARAB. v. NILESH NAIK AND ANR., — Bombay High Court (2019-03-09)
• KADAMBA TRANSPORT CORPORATION LTD., REP. BY THEIR DERRICK PEREIRA NETO AND ANR., v. GREGORIO D'COSTA REP. BY P.O.A. AGOSTINHO SEQUEIRA AND ANR., — Bombay High Court (2018-12-08)
• STATE OF GOA THROUGH, THE CHIEF SECRETARY and 2 ORS., v. MARIA BERNADETTE SOUZA AGUIAR BARRETO — Bombay High Court (2018-07-14)
• UDAY RAGHU NAIK., v. VPK URBAN COOPERATIVE SOCIETY LTD. AND ANR., — Bombay High Court (2018-07-14)