PRESIDENT-LOK ADALAT

389 recorded High Court judgment(s) · 2014–2019

Courts

Disposal nature

Recent judgments

• KULJIT SINGH v. RAJINDER KUMAR AND OTHERS — Punjab & Haryana High Court (2019-08-14)
• DR. AMIT KUMAR GUPTA v. PREM PAL GANDHI — Punjab & Haryana High Court (2019-05-30)
• SURINDER KUMAR v. A. VENU PARSAD AND ANOTHER — Punjab & Haryana High Court (2019-05-30)
• RAJ DEVI v. SUKHDEV SINGH — Punjab & Haryana High Court (2019-05-30)
• OM PARKASH CHITRA v. RAJIV ARORA AND ORS — Punjab & Haryana High Court (2019-05-30)
• POONAM DEVI AND OTHERS v. DHEERA KHANDELWAL & ANR — Punjab & Haryana High Court (2019-05-29)
• ASHOK KUMAR RAWAT v. ANAND MOHAN SHARAN AND ORS. — Punjab & Haryana High Court (2019-05-29)
• KULDEEP SINGH v. AMARDEEP JAIN AND ANOTHER — Punjab & Haryana High Court (2019-05-29)
• NARESH KUMAR v. NARHARI BANGER AND ANR — Punjab & Haryana High Court (2019-05-24)
• JAIBHAGWAN & ORS v. RAJESH GUPTA ENGINEER IN CHIEF BHAKHRA BEAS MANAGEMENT BOARD SEC 19B CHD & ORS — Punjab & Haryana High Court (2019-05-24)